Abdullah vs State Of U.P.
2014 Latest Caselaw 2226 ALL

Citation : 2014 Latest Caselaw 2226 ALL
Judgement Date : 9 June, 2014

Allahabad High Court

Abdullah vs State Of U.P. on 9 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 2770 of 2014
 

 
Applicant :- Abdullah
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abdul Rafey Siddiqui
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. prays for and is granted a week time for filing counter affidavit. It is made clear that no further time shall be granted for again filing counter affidavit on any ground.

List on 18.6.2014 for hearing.

Order Date :- 9.6.2014

R.U.

Download the LatestLaws.com Mobile App