Anil Kumar vs Addl. Commissioner (Judicial) ...
2014 Latest Caselaw 2224 ALL

Citation : 2014 Latest Caselaw 2224 ALL
Judgement Date : 9 June, 2014

Allahabad High Court

Anil Kumar vs Addl. Commissioner (Judicial) ... on 9 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 3227 of 2014
 

 
Petitioner :- Anil Kumar
 
Respondent :- Addl. Commissioner (Judicial) Devi Patan Mandal Gonda & 2ors
 
Counsel for Petitioner :- Ganga Prasad Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Akhtar Husain Khan,J.

Notice on behalf of opposite party no.1 has been accepted by learned standing counsel.

Issue notice to opposite parties no.2 and 3 to enable them to file counter affidavit within four weeks.

Steps to be taken within a week.

List thereafter.

Order Date :- 9.6.2014

R.U.

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