Sonu Yadav vs State Of U.P.
2014 Latest Caselaw 2221 ALL

Citation : 2014 Latest Caselaw 2221 ALL
Judgement Date : 9 June, 2014

Allahabad High Court

Sonu Yadav vs State Of U.P. on 9 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 2956 of 2014
 

 
Applicant :- Sonu Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Kumar Bajpai
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Supplementary affidavit was filed on behalf of the applicant-accused is taken on record.

Learned A.G.A. may file counter affidavit within a week.

List on 19.6.2014 for hearing.

Order Date :- 9.6.2014

R.U.

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