Dr. Meera Singhal Alias Dr. Meera ... vs District Judge, Allahabad And 2 ...
2014 Latest Caselaw 3871 ALL

Citation : 2014 Latest Caselaw 3871 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Dr. Meera Singhal Alias Dr. Meera ... vs District Judge, Allahabad And 2 ... on 31 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 31535 of 2014
 

 
Petitioner :- Dr. Meera Singhal Alias Dr. Meera Lakhtakia
 
Respondent :- District Judge, Allahabad And 2 Others
 
Counsel for Petitioner :- Nikhil Agrawal,Ratnesh Srivastava
 
Counsel for Respondent :- S.R. Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 31.7.2014

SKM

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