Gaurav Kasyap vs State Of U.P. Thru Secy. And ...
2014 Latest Caselaw 3868 ALL

Citation : 2014 Latest Caselaw 3868 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Gaurav Kasyap vs State Of U.P. Thru Secy. And ... on 31 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 60473 of 2013
 

 
Petitioner :- Gaurav Kasyap
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Counsel for Petitioner :- Shishir Prakash,Shad Khan
 
Counsel for Respondent :- C.S.C.,Viveka Nand Rai
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 31.7.2014

SKM

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