Mithai Devi vs D.D.C., Camp-Phaenda, ...
2014 Latest Caselaw 3860 ALL

Citation : 2014 Latest Caselaw 3860 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Mithai Devi vs D.D.C., Camp-Phaenda, ... on 31 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39290 of 2014
 

 
Petitioner :- Mithai Devi
 
Respondent :- D.D.C., Camp-Phaenda, Maharajganj And 2 Others
 
Counsel for Petitioner :- B.D. Pandey
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today is taken on record.

Put up this case as fresh on 7.8.2014 to enable the learned counsel for the petitioner to file supplementary affidavit indicating therein the date on which parties have purchased plot no. 505 and also the date when the unit was brought under consolidation operations.

Order Date :- 31.7.2014

SKS

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