Bhagwan Das vs State Of U.P. And 3 Others
2014 Latest Caselaw 3858 ALL

Citation : 2014 Latest Caselaw 3858 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Bhagwan Das vs State Of U.P. And 3 Others on 31 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 39261 of 2014
 

 
Petitioner :- Bhagwan Das
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Awadh Sharma,Priyanka Tripathi
 
Counsel for Respondent :- C.S.C.,Satish Mandhyan
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

As prayed, put up tomorrow.

Order Date :- 31.7.2014

Ajay

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