Kalicharan vs Smt. Kanti Kumari & 2 Others
2014 Latest Caselaw 3848 ALL

Citation : 2014 Latest Caselaw 3848 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Kalicharan vs Smt. Kanti Kumari & 2 Others on 31 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 25537 of 2014
 

 
Petitioner :- Kalicharan
 
Respondent :- Smt. Kanti Kumari & 2 Others
 
Counsel for Petitioner :- Pankaj Agarwal
 
Counsel for Respondent :- D.R. Sharma,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 31.7.2014

SKM

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