Sandeep Agrawal vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3841 ALL

Citation : 2014 Latest Caselaw 3841 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Sandeep Agrawal vs The State Of U.P Thru Principal ... on 31 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1518 of 2013
 

 
Petitioner :- Sandeep Agrawal
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- S.P Shukla,Rajesh Shukla
 
Counsel for Respondent :- Govt. Advocate,V.P.Nag
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner and learned A.G.A.

This petition is disposed of as withdrawn with liberty to file fresh petition before appropriate bench.

Order Date :- 31.7.2014

RPD

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