Hausila Prasad And Others vs Kedar Nath
2014 Latest Caselaw 3837 ALL

Citation : 2014 Latest Caselaw 3837 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Hausila Prasad And Others vs Kedar Nath on 31 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 11812 of 2013
 

 
Petitioner :- Hausila Prasad And Others
 
Respondent :- Kedar Nath
 
Counsel for Petitioner :- K.S. Tiwari,M.K. Pandey,P.S. Mishra
 
Counsel for Respondent :- S.C. Tripathi,Rajeev Misra,S.C.,Sanjiv Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 31.7.2014

SKM

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