Rajveer & 11 Others vs State Of U.P. & 2 Others
2014 Latest Caselaw 3813 ALL

Citation : 2014 Latest Caselaw 3813 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Rajveer & 11 Others vs State Of U.P. & 2 Others on 30 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 38205 of 2014
 

 
Petitioner :- Rajveer & 11 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Pankaj Dubey
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

On the request of Sri Pankaj Dubey, learned counsel for the petitioners put up on Monday.

Order Date :- 30.7.2014

Ajay

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