Virendra Kumar Malhotra & 2 Others vs Rajkumar & 2 Others
2014 Latest Caselaw 3812 ALL

Citation : 2014 Latest Caselaw 3812 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Virendra Kumar Malhotra & 2 Others vs Rajkumar & 2 Others on 30 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38756 of 2014
 

 
Petitioner :- Virendra Kumar Malhotra & 2 Others
 
Respondent :- Rajkumar & 2 Others
 
Counsel for Petitioner :- Rajesh Tripathi
 
Counsel for Respondent :- Sanjay Kumar Dubey
 

 
Hon'ble Abhinava Upadhya,J.

Upon the request of Sri Sanjay Kumar Dubey, learned counsel appearing for the respondents, put up this matter on Monday, i.e., 4.8.2014 as fresh.

Order Date :- 30.7.2014

SKM

Download the LatestLaws.com Mobile App