Prem Chand & Another vs State Of U.P. & 12 Others
2014 Latest Caselaw 3809 ALL

Citation : 2014 Latest Caselaw 3809 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Prem Chand & Another vs State Of U.P. & 12 Others on 30 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38719 of 2014
 

 
Petitioner :- Prem Chand & Another
 
Respondent :- State Of U.P. & 12 Others
 
Counsel for Petitioner :- R.S. Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e.,1.8.2014 as fresh.

Order Date :- 30.7.2014

SKM

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