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Chandrapal Sharma vs State Of U.P. Thru Special Secy. ...
2014 Latest Caselaw 3799 ALL

Citation : 2014 Latest Caselaw 3799 ALL
Judgement Date : 30 July, 2014

Allahabad High Court
Chandrapal Sharma vs State Of U.P. Thru Special Secy. ... on 30 July, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 67516 of 2012
 

 
Petitioner :- Chandrapal Sharma
 
Respondent :- State Of U.P. Thru Special Secy. And Others
 
Counsel for Petitioner :- Om Prakash Yadav,Ram Surat Saroj
 
Counsel for Respondent :- C.S.C.,Dinesh Chandra Srivastava,Ramendra Pratap Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

For orders, see order of date passed in connected Writ Petition No.34685 of 2014 Bhagdutta Sharma and others Vs. State of U.P. and others).

Order Date :- 30.7.2014

Ajay

 

 

 
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