United India Insurance Co. Ltd. vs Smt. Shashi Prabha Sharma And 4 ...
2014 Latest Caselaw 3783 ALL

Citation : 2014 Latest Caselaw 3783 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Shashi Prabha Sharma And 4 ... on 30 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2174 of 2014
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Shashi Prabha Sharma And 4 Ors.
 
Counsel for Appellant :- Vishesh Kumar Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Heard Sri Vishesh Kumar Gupta, learned counsel for the appellant.

Judgment is reserved.

Order Date :- 30.7.2014

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