Ram Milan & 5 Others vs Akhilesh Kumar & 3 Others
2014 Latest Caselaw 3778 ALL

Citation : 2014 Latest Caselaw 3778 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Ram Milan & 5 Others vs Akhilesh Kumar & 3 Others on 30 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL REVISION No. - 616 of 2002
 

 
Revisionist :- Ram Milan & 5 Others
 
Opposite Party :- Akhilesh Kumar & 3 Others
 
Counsel for Revisionist :- Prabhat Kumar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

This case is listed under the head of Chapter XII Rule 4 of the High Court Rules..

Counsel for the revisionists has not taken steps to issue the notice to opposite parties, therefore, this revision is dismissed for want of prosecution.

Order Date :- 30.7.2014

RPD

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