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Rajendra Singh And 4 Others vs Additional Civil Judge (S.D.) ...
2014 Latest Caselaw 3777 ALL

Citation : 2014 Latest Caselaw 3777 ALL
Judgement Date : 30 July, 2014

Allahabad High Court
Rajendra Singh And 4 Others vs Additional Civil Judge (S.D.) ... on 30 July, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38789 of 2014
 

 
Petitioner :- Rajendra Singh And 4 Others
 
Respondent :- Additional Civil Judge (S.D.) Ct.No.5 And 2 Others
 
Counsel for Petitioner :- Madhav Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Monday, i.e., 4.8.2014 as fresh.

Order Date :- 30.7.2014

SKM

 

 

 
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