Smt. Heerawati vs The D.D.C. And 3 Ors.
2014 Latest Caselaw 3763 ALL

Citation : 2014 Latest Caselaw 3763 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Smt. Heerawati vs The D.D.C. And 3 Ors. on 28 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 38477 of 2014
 

 
Petitioner :- Smt. Heerawati
 
Respondent :- The D.D.C. And 3 Ors.
 
Counsel for Petitioner :- S.C. Tripathi
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel is directed to obtain instructions, as regards the averments made in paragraph 5 of the writ petition.

It is made clear that instruction positively, he obtained by 8th August, 2014. No further time shall be granted on that date.

Order Date :- 28.7.2014

Priyanka

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