Karan Lal Agrawal vs State Of U.P. And Others
2014 Latest Caselaw 3746 ALL

Citation : 2014 Latest Caselaw 3746 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Karan Lal Agrawal vs State Of U.P. And Others on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 37739 of 2011
 

 
Petitioner :- Karan Lal Agrawal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Sri Shailendra
 

 
Hon'ble Sheo Kumar Singh,J.\
 
Hon'ble Dinesh Maheshwari,J.

List correctly showing the name of Sri Neeraj Tiwari, as learned counsel for the respondents.

Order Date :- 28.7.2014

aks

Download the LatestLaws.com Mobile App