Phool Shah (Chela) Chunna Shah vs D.D.C. And 15 Ors.
2014 Latest Caselaw 3744 ALL

Citation : 2014 Latest Caselaw 3744 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Phool Shah (Chela) Chunna Shah vs D.D.C. And 15 Ors. on 28 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 38032 of 2014
 

 
Petitioner :- Phool Shah (Chela) Chunna Shah
 
Respondent :- D.D.C. And 15 Ors.
 
Counsel for Petitioner :- Rajeev Misra,Atul Sharma
 
Counsel for Respondent :- C.S.C.,Amresh Singh,Shivaj Singh Sisodia
 

 
Hon'ble Anjani Kumar Mishra,J.

For order, see order passed in Writ Petition No. 34024 of 2014.

Order Date :- 28.7.2014

Priyanka

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