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Ms. Ruchi Rani vs Galgotias College Of Engineering ...
2014 Latest Caselaw 3735 ALL

Citation : 2014 Latest Caselaw 3735 ALL
Judgement Date : 28 July, 2014

Allahabad High Court
Ms. Ruchi Rani vs Galgotias College Of Engineering ... on 28 July, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 38402 of 2014
 

 
Petitioner :- Ms. Ruchi Rani
 
Respondent :- Galgotias College Of Engineering & Technology And 3 Others
 
Counsel for Petitioner :- Abhay Kumar Singh
 
Counsel for Respondent :- Ankit Saran
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter on 30th July, 2014, as fresh.

Order Date :- 28.7.2014

M.A.A.

(Dinesh Maheshwari,J.)          ( S. K. Singh, J. )

 

 

 
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