Dr.A.K.Jain(Arun Kumar Jain), ... vs The State Of U.P.
2014 Latest Caselaw 3721 ALL

Citation : 2014 Latest Caselaw 3721 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Dr.A.K.Jain(Arun Kumar Jain), ... vs The State Of U.P. on 28 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 1430 of 2009
 

 
Applicant :- Dr.A.K.Jain(Arun Kumar Jain), S/O-Dr.C.K.Jain
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Vivek Shrotria,A.M.Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the week commencing 01.09.2014.

Till the next date of listing, interim order dated 29.4.2009 shall remain operative.

Order Date :- 28.7.2014

psd

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