K.L. Malhotra vs State Of U.P. And Others
2014 Latest Caselaw 3718 ALL

Citation : 2014 Latest Caselaw 3718 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

K.L. Malhotra vs State Of U.P. And Others on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 57036 of 2012
 

 
Petitioner :- K.L. Malhotra
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Put-up on 1.8.2014.

Order Date :- 28.7.2014

aks

Download the LatestLaws.com Mobile App