Sant Prakash And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3709 ALL

Citation : 2014 Latest Caselaw 3709 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Sant Prakash And Ors. vs The State Of U.P And Anr. on 28 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 6188 of 2013
 

 
Applicant :- Sant Prakash And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Vivek Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Onkar Singh Kushwaha
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the week commencing 01.09.2014.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 28.7.2014

psd

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