Mohammad Imran vs D.D.C. And 2 Ors.
2014 Latest Caselaw 3706 ALL

Citation : 2014 Latest Caselaw 3706 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Mohammad Imran vs D.D.C. And 2 Ors. on 28 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 38334 of 2014
 

 
Petitioner :- Mohammad Imran
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Ayub Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 8th August, 2014 to enable the learned counsel for the petitioner to specify the dates on which the notifications under Sections 9 and 20 was issued as also the date on which possession has been delivered on the final chaks to the tenure-holders.

Order Date :- 28.7.2014

Priyanka

Download the LatestLaws.com Mobile App