Smt. Suman Lata Agrawal vs State Of U.P.& 4 Ors.
2014 Latest Caselaw 3700 ALL

Citation : 2014 Latest Caselaw 3700 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Smt. Suman Lata Agrawal vs State Of U.P.& 4 Ors. on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 19092 of 2013
 

 
Petitioner :- Smt. Suman Lata Agrawal
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Amit Kumar Singh,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

List after two weeks.

Interim order shall continue to remain in operation till then.

Order Date :- 28.7.2014

aks

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