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Avtar Singh (Karta Hud) (Dead) & 2 ... vs New Okhla Industrial Development ...
2014 Latest Caselaw 3676 ALL

Citation : 2014 Latest Caselaw 3676 ALL
Judgement Date : 25 July, 2014

Allahabad High Court
Avtar Singh (Karta Hud) (Dead) & 2 ... vs New Okhla Industrial Development ... on 25 July, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38132 of 2014
 

 
Petitioner :- Avtar Singh (Karta Hud) (Dead) & 2 Others
 
Respondent :- New Okhla Industrial Development Authority Thru' Chairman
 
Counsel for Petitioner :- Y.K. Sinha,Akshat Sinha
 
Counsel for Respondent :- Shivam Yadav
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Monday, i.e., 28.7.2014 as fresh.

Order Date :- 25.7.2014

SKM

 

 

 
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