Citation : 2014 Latest Caselaw 3663 ALL
Judgement Date : 25 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 32640 of 2014 Petitioner :- Shyam Babu Respondent :- Deputy Director Of Consolidation, Bulandshahar & 3 Others Counsel for Petitioner :- Kamleshwar Singh,Anay Kumar Srivastava Counsel for Respondent :- C.S.C.,Ayub Khan Hon'ble Anjani Kumar Mishra,J.
Put up as fresh on 31st July, 2014.
Order Date :- 25.7.2014
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