Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chandra Shekhar vs Danju & Another
2014 Latest Caselaw 3662 ALL

Citation : 2014 Latest Caselaw 3662 ALL
Judgement Date : 25 July, 2014

Allahabad High Court
Chandra Shekhar vs Danju & Another on 25 July, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38237 of 2014
 

 
Petitioner :- Chandra Shekhar
 
Respondent :- Danju & Another
 
Counsel for Petitioner :- Sandeep Kumar
 

 
Hon'ble Abhinava Upadhya,J.

 Issue notice to the respondents returnable at an early date.

The petitioner shall take steps for service of notice upon the respondents within a week. 

List after service of notice.

Order Date :- 25.7.2014

SKM

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter