Citation : 2014 Latest Caselaw 3652 ALL
Judgement Date : 25 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 31818 of 2014 Petitioner :- Teerath And Anr. Respondent :- D.D.C., And 4 Ors. Counsel for Petitioner :- Virendra Kumar Counsel for Respondent :- C.S.C.,Sushil Kumar Pandey Hon'ble Anjani Kumar Mishra,J.
Put up as fresh on 30th July, 2014.
Order Date :- 25.7.2014
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