Oriental Insurance Co. Ltd. vs Smt. Akhilesh Kumari And 5 Others
2014 Latest Caselaw 3648 ALL

Citation : 2014 Latest Caselaw 3648 ALL
Judgement Date : 25 July, 2014

Allahabad High Court

Oriental Insurance Co. Ltd. vs Smt. Akhilesh Kumari And 5 Others on 25 July, 2014

Bench: Rajes Kumar, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1818 of 2013
 

 
Appellant :- Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Akhilesh Kumari And 5 Others
 
Counsel for Appellant :- Anand Kumar Sinha
 
Counsel for Respondent :- Vidya Kant Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anant Kumar,J.

Certified copy of the formal order filed today is taken on record.

Office is directed to give regular number to the appeal and list in the next cause list i.e. on 4.8.2014.

Order Date :- 25.7.2014

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