Smt. Akhilesh Kumari And 4 Others vs Sri Ramesh Chandra Gupta And ...
2014 Latest Caselaw 3632 ALL

Citation : 2014 Latest Caselaw 3632 ALL
Judgement Date : 25 July, 2014

Allahabad High Court

Smt. Akhilesh Kumari And 4 Others vs Sri Ramesh Chandra Gupta And ... on 25 July, 2014

Bench: Rajes Kumar, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1855 of 2013
 

 
Appellant :- Smt. Akhilesh Kumari And 4 Others
 
Respondent :- Sri Ramesh Chandra Gupta And Another
 
Counsel for Appellant :- Vidya Kant Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anant Kumar,J.

Certified copy of the formal order filed today is taken on record.

Office is directed to give regular number to the appeal and list in the next cause list i.e. on 4.8.2014.

Order Date :- 25.7.2014

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