Syed Musheer Hussain vs Smt. Wiqar Fatima @ Babli
2014 Latest Caselaw 3631 ALL

Citation : 2014 Latest Caselaw 3631 ALL
Judgement Date : 25 July, 2014

Allahabad High Court

Syed Musheer Hussain vs Smt. Wiqar Fatima @ Babli on 25 July, 2014

Bench: Rajes Kumar, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 556 of 2006
 

 
Appellant :- Syed Musheer Hussain
 
Respondent :- Smt. Wiqar Fatima @ Babli
 
Counsel for Appellant :- S.M.N. Abbas Abedi,N.A. Abadi,P.K. Jain
 
Counsel for Respondent :- Manish Tandan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anant Kumar,J.

Civil Misc. Recall Application No. 75869 of 2014.

Heard learned counsel for the parties.

Cause shown is sufficient. The application is allowed. The order dated 16.1.2014 is recalled and the appeal is restrored to its original number.

Order Date :- 25.7.2014

Hon'ble Rajes Kumar,J.

Hon'ble Anant Kumar,J.

The order dated 16.1.2014 is recalled and the appeal is restrored to its original number.

For order see order of date passed on recall application.

Order Date :- 25.7.2014

Hon'ble Rajes Kumar,J.

Hon'ble Anant Kumar,J.