Citation : 2014 Latest Caselaw 3603 ALL
Judgement Date : 24 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23415 of 2014 Applicant :- Santosh Kumar @ Lakkad Opposite Party :- State Of U.P. Counsel for Applicant :- Ajay Yadav,Raj Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Learned AGA prays for and is granted a week's time to seek instructions with regard to the avernment made in the supplementary affidavit.
List on 7th August, 2014.
Order Date :- 24.7.2014
Ajay
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