Ramakant And 2 Ors. vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 3602 ALL

Citation : 2014 Latest Caselaw 3602 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Ramakant And 2 Ors. vs State Of U.P. And 2 Ors. on 24 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 37901 of 2014
 

 
Petitioner :- Ramakant And 2 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- D.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 1st August, 2014 to enable the learned counsel for the petitioner to file certified copy of this order passed by the Consolidation Officer in his favour.

Order Date :- 24.7.2014

Priyanka

Download the LatestLaws.com Mobile App