Sitaram Gaur vs State Of U.P.
2014 Latest Caselaw 3600 ALL

Citation : 2014 Latest Caselaw 3600 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Sitaram Gaur vs State Of U.P. on 24 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23424 of 2014
 

 
Applicant :- Sitaram Gaur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Khurshed Alam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Considering the period of detention of the applicant and the nature of allegations made against him, list this bail application on 2nd September, 2014.

Order Date :- 24.7.2014

Ajay

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