Citation : 2014 Latest Caselaw 3595 ALL
Judgement Date : 24 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23396 of 2014 Applicant :- Smt. Kushma Devi Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Sharma Counsel for Opposite Party :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
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Order Date :- 24.7.2014
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