Bijendra Singh @ Bantu vs State Of U.P. And 3 Others
2014 Latest Caselaw 3590 ALL

Citation : 2014 Latest Caselaw 3590 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Bijendra Singh @ Bantu vs State Of U.P. And 3 Others on 24 July, 2014

Bench: V.K. Shukla, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12368 of 2014
 

 
Petitioner :- Bijendra Singh @ Bantu
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjeev Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble V.K. Shukla,J.

Hon'ble Shashi Kant,J.

Put up this matter on 31st July, 2014.

By that time, requisite instructions be obtained by learned A.G.A.

Order Date :- 24.7.2014

Monika

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