Janmajay Shukla vs State Of U.P. Thru. Prin. ...
2014 Latest Caselaw 3589 ALL

Citation : 2014 Latest Caselaw 3589 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Janmajay Shukla vs State Of U.P. Thru. Prin. ... on 24 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 6098 of 2014
 

 
Petitioner :- Janmajay Shukla
 
Respondent :- State Of U.P. Thru. Prin. Secy.,Rural Development Deptt.&Ors
 
Counsel for Petitioner :- P. Chakravarty,Nadeem Murtaza
 
Counsel for Respondent :- Govt. Advocate,Bireshwar Nath
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitoner and learned A.G.A.

Order reserved.

Order Date :- 24.7.2014

RPD

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