Ram Kishore vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 3577 ALL

Citation : 2014 Latest Caselaw 3577 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Ram Kishore vs State Of U.P. And 4 Ors. on 24 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 37963 of 2014
 

 
Petitioner :- Ram Kishore
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Amit Krishan,Bharat Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

This order impugned order have been passed on the ground that the petitioner has not produced any evidence in support of his case.

Put up as fresh on 4th August, 2014 to enable the learned counsel for the petitioner to file such evidence, he may seek to rely upon to establish his case.

Order Date :- 24.7.2014

Priyanka

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