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Rajesh Kumar Singh vs Chief Engineer, U.P. Jal Nigam And ...
2014 Latest Caselaw 3575 ALL

Citation : 2014 Latest Caselaw 3575 ALL
Judgement Date : 24 July, 2014

Allahabad High Court
Rajesh Kumar Singh vs Chief Engineer, U.P. Jal Nigam And ... on 24 July, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 14 of 2014
 

 
Applicant :- Rajesh Kumar Singh
 
Opposite Party :- Chief Engineer, U.P. Jal Nigam And 2 Ors.
 
Counsel for Applicant :- R.C. Yadav
 
Counsel for Opposite Party :- Q.H.Siddiqui
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed, list in the next cause list.

Order Date :- 24.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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