Arif vs State Of U.P.
2014 Latest Caselaw 3570 ALL

Citation : 2014 Latest Caselaw 3570 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Arif vs State Of U.P. on 24 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15544 of 2014
 

 
Applicant :- Arif
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amir Khan,Vinod Prakash Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Sunil Kumar,Vinod Singh
 

 
Hon'ble Bala Krishna Narayana,J.

Rejoinder affidavit filed today which is taken on record.

List in the next cause list.

Order Date :- 24.7.2014

Ajay

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