Km. Farah vs State Of U.P. Thru. Secretary, ...
2014 Latest Caselaw 3541 ALL

Citation : 2014 Latest Caselaw 3541 ALL
Judgement Date : 23 July, 2014

Allahabad High Court

Km. Farah vs State Of U.P. Thru. Secretary, ... on 23 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2704 of 2014
 

 
Petitioner :- Km. Farah
 
Respondent :- State Of U.P. Thru. Secretary, Home & 3 Others
 
Counsel for Petitioner :- Zaheen Ahmad Siddiqui
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner and learned A.G.A.

This petition has been filed by the petitioner with a prayer that a suitable direction may be issued to the authority concerned for providing the safety and security to the petitioner.

Considering the facts, it is directed that in case the petitioner approaches the S.S.P. Lucknow who shall look into the matter so that the life of the petitioner may not be put in danger.

With this direction, this petition is finally disposed of.

Order Date :- 23.7.2014

RPD

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