Chaman & Others vs State Of U.P.
2014 Latest Caselaw 3536 ALL

Citation : 2014 Latest Caselaw 3536 ALL
Judgement Date : 23 July, 2014

Allahabad High Court

Chaman & Others vs State Of U.P. on 23 July, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1253 of 1994
 

 
Appellant :- Chaman & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.N. Wali,D.R. Choudhary,Daya Ram Yadav,Prem Prakash
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Only because the counsel is stated to be undergoing treatment at Apolo Hospital, New Delhi, we adjourn this case to 31.7.2014. It is understood that no further adjournment shall be granted on the next date.

List on 31.7.2014 for hearing.

Order Date :- 23.7.2014

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