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Yognedra Kumar And Anr. vs The State Of U.P Thru S.P Hardoi And ...
2014 Latest Caselaw 3533 ALL

Citation : 2014 Latest Caselaw 3533 ALL
Judgement Date : 23 July, 2014

Allahabad High Court
Yognedra Kumar And Anr. vs The State Of U.P Thru S.P Hardoi And ... on 23 July, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Recall Application No. 41135 of 2014
 
In
 

 
Case :- MISC. BENCH No. - 949 of 2014
 

 
Petitioner :- Yognedra Kumar And Anr.
 
Respondent :- The State Of U.P Thru S.P Hardoi And Ors.
 
Counsel for Petitioner :- Nilay Kumar Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned Counsel for the petitioners is not present.

This application is dismissed for want of prosecution.

Order Date :- 23.7.2014

RPD

 

 

 
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