Ali Jan And Anr. vs The State Of U.P Thru S.S.P Distt ...
2014 Latest Caselaw 3492 ALL

Citation : 2014 Latest Caselaw 3492 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Ali Jan And Anr. vs The State Of U.P Thru S.S.P Distt ... on 22 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3485 of 2014
 

 
Petitioner :- Ali Jan And Anr.
 
Respondent :- The State Of U.P Thru S.S.P Distt Lucknow And Ors.
 
Counsel for Petitioner :- C.S Singh Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioners and learned A.G.A.

Considering the submission made by learned A.G.A. that after investigation final report has been submitted.

Considering the same this petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 22.7.2014

RPD

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