Gurmeet Singh vs Director , C.R.R.I. Mathura And 5 ...
2014 Latest Caselaw 3490 ALL

Citation : 2014 Latest Caselaw 3490 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Gurmeet Singh vs Director , C.R.R.I. Mathura And 5 ... on 22 July, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 24705 of 2014
 

 
Applicant :- Gurmeet Singh
 
Opposite Party :- Director , C.R.R.I. Mathura And 5 Ors
 
Counsel for Applicant :- Dr.Rajesh Kumar Srivastav
 
Counsel for Opposite Party :- Govt. Advocate,Anurag Khanna
 

 
Hon'ble Vipin Sinha,J.

List after three weeks. In the meantime, learned counsel for the applicant may file supplementary affidavit.

Order Date :- 22.7.2014

Ajay

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