M/S New Modern Technomech P. Ltd. vs The G.M., 'Core' And Another
2014 Latest Caselaw 3488 ALL

Citation : 2014 Latest Caselaw 3488 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

M/S New Modern Technomech P. Ltd. vs The G.M., 'Core' And Another on 22 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 31 of 2014
 

 
Applicant :- M/S New Modern Technomech P. Ltd.
 
Opposite Party :- The G.M., 'Core' And Another
 
Counsel for Applicant :- Om Prakash Lohia
 
Counsel for Opposite Party :- Sudhir Bharti,Navaneet Chandra Tripathi
 

 
Hon'ble Surya Prakash Kesarwani,J.

Case is passed over on the illness slip of Sri Om Prakash Lohia, learned counsel for the applicant. .

List in the next cause list.

Order Date :- 22.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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