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M/S Videocon Industries Ltd. vs M/S Airco Equipment Sales Pvt. ...
2014 Latest Caselaw 3487 ALL

Citation : 2014 Latest Caselaw 3487 ALL
Judgement Date : 22 July, 2014

Allahabad High Court
M/S Videocon Industries Ltd. vs M/S Airco Equipment Sales Pvt. ... on 22 July, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 24 of 2011
 

 
Petitioner :- M/S Videocon Industries Ltd.
 
Respondent :- M/S Airco Equipment Sales Pvt. Ltd.
 
Counsel for Petitioner :- Nimai Dass
 
Counsel for Respondent :- Ravi Vrat Pathak
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Nimai Dass, learned counsel for the petitioner.

As prayed, two weeks' further time is allowed to the petitioner to take steps for getting winding up  order published in accordance with Rules. 

Order Date :- 22.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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