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State Of U.P. vs Pyarelal & Ors.
2014 Latest Caselaw 3483 ALL

Citation : 2014 Latest Caselaw 3483 ALL
Judgement Date : 22 July, 2014

Allahabad High Court
State Of U.P. vs Pyarelal & Ors. on 22 July, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- U/S 378 CR.P.C. No. - 37 of 2013
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Pyarelal & Ors.
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

The order sheet shows that according to the endorsement made by the office, the lower court record has been received, the same has not been sent by the registry to this court.

List on 30.7.014 alongwith the lower court record

Order Date :- 22.7.2014

NA

 

 

 
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